Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Anip Gandhi present for Operational Creditor/ Applicant. Learned Advocate Mr. Chitrajeet Upadhyaya present for Respondent.
(2.) Additional objections filed along with documents by learned Counsel for Respondent.
(3.) Heard arguments of learned Counsel Applicant and Learned Counsel for Respondent.;