ASHOK D PARMAR Vs. PS ACCOUNTING SERVICES PVT LTD
LAWS(NCLT)-2017-8-216
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 16,2017

ASHOK D PARMAR Appellant
VERSUS
PS ACCOUNTING SERVICES PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. None present for Respondent. Applicant filed affidavit stating that he complied with defects. Respondent not filed objection.
(2.) Applicant counsel sent letter for adjournment requesting time till 21.08.2017. List the matter on 21.08.2017 for hearing before admission.;


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