JUDGEMENT
M.M. Kumar, Member -
(1.) The last order stand complied with by filing additional affidavit. We find that basic ingredients of Section 7 of the IBC, 2016 are prima-facie stand complied. Notice to show cause to the respondents returnable on 17.01.2018 be issued as to why the petition be not admitted triggering the insolvency process. Process dasti. List for further consideration on 17.01.2018.;
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