SIKA SCVHWEIZ AG-ALIVA EQUIPMENT Vs. MEKASTER ENGINEERING LTD
LAWS(NCLT)-2017-7-348
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

SIKA SCVHWEIZ AG-ALIVA EQUIPMENT Appellant
VERSUS
MEKASTER ENGINEERING LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ameya Gokhale with Learned Advocate Mr. Nirag Pathak with Learned Advocate Ms. Meghna Rajadh i/b Shardul Amarchand Mangaldas present for Operational Creditor/ Applicant.
(2.) Learned Advocate Mr. Vinay Bairaga present for Respondent.
(3.) Learned Advocate Mr. Vinay Bairaga filed Vakalatnama for Respondent. for objection if any and for hearing before admission. List the matter on 31.07.2017.;


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