RAJIV PETROCHEMICALS PVT LTD Vs. USHA MULTIPACK PVT LTD
LAWS(NCLT)-2017-12-58
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 05,2017

Rajiv Petrochemicals Pvt Ltd Appellant
VERSUS
Usha Multipack Pvt Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of service of copy of petition on Respondent filed.
(3.) Petitioner is directed to serve notice of date of hearing on Respondent along with copy of order under acknowledgment and file proof of service.;


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