ALLCARGO LOGISTICS LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-11-78
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 07,2017

Allcargo Logistics Ltd Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Megha Jani present for Operational Creditor/ Petitioner.
(2.) Learned Advocate Anip Gandhi present for Respondent. Respondent Counsel requested time to file objections. List the matter on 15.11.2017.;


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