ANSHUMAN CHATURVEDI, RP Vs. IDBI BANK LTD & ORS
LAWS(NCLT)-2017-12-305
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

ANSHUMAN CHATURVEDI, RP Appellant
VERSUS
IDBI BANK LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Akshat Khare i/b Moson Le Exparts present for Applicant. Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Monaal Davawala with Learned Advocate Mr. Aditya Krishnamurthy present for Respondent no. 8 in IA 393/2017. None present for other Respondents.
(2.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.
(3.) Order reserved.;


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