DEWAN HOUSING FINANCE CORPORATION LTD Vs. C M ALLOYS PVT LTD
LAWS(NCLT)-2017-12-230
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

DEWAN HOUSING FINANCE CORPORATION LTD Appellant
VERSUS
C M ALLOYS PVT LTD Respondents

JUDGEMENT

- (1.) Tcp No. 924/I&BP/NCLT/MB/MAH/2017
(2.) On the withdrawal memo filed by the Petitioner's Counsel, the Company Petition is hereby dismissed as withdrawn.;


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