JUDGEMENT
M.M. Kumar, member -
(1.) Reports by IRP under Regulation 13(2) (d) read with Regulation 17(1) of the of the IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 have been filed and the same are taken on record. The Registrar shall keep the record intact. Application stands disposed of.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.