JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Jamin Dave present for Operational Creditor/ Applicant. Learned Advocate Mr, Ruchit Patel i/b Puj Associates present for Respondent.
(2.) Both sides submitted that they are going to settle the matter and prayed for some time. Heard, prayer is allowed. List the matter on 24.10.2017.;
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