NEERAJ PAPERS AGENCIES LTD Vs. RAINBOW PAPERS LTD
LAWS(NCLT)-2017-8-269
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

NEERAJ PAPERS AGENCIES LTD Appellant
VERSUS
Rainbow Papers Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Chaitanya Joshi present for Operational Creditor. Learned Advocate Mr. Navin Pahwa with Learned Advocate Mr. A.J. Pandya present for Respondent. Objections filed.
(2.) Learned Counsel for Applicant requested time, List the matter on 31.08.2017.;


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