JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned FCA Mr. Kiran Shah present for Applicant. Learned Advocate Mr. SS Israni present for Original petitioner. Learned Advocate Mr. Rakesh Sharma present for Original Respondent no. 1.
(2.) Learned FCA for applicant withdraw the application on the ground that applicant is not available to file intervening application, with liberty to file fresh application.
(3.) Permission granted.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.