- (1.) This is an application for withdrawal of C.P. No. (IB) 114 (PBJ/2017.
(2.) It is appropriate to mention that aforesaid application filed under section 9 of Insolvency and Bankruptcy code of India and the order was reserved on 11.07.2017.
(3.) The applicant appears to have poor interest to pursue the C.P. No. (IB) 114 (PB) /2017. The application is accepted and the same is dismissed and withdrawn.;