Bikki Raveendra Baetu, Member - (1.) Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Raju Kothari present for Financial Creditor/ Petitioner.
(2.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Natasha Sutaria present for Respondent. At request of learned Counsel for Respondent on the ground of settlement.
(3.) List the matter on 21.11.2017 as a last chance.;