Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. I R Patel present for Respondent no. 6. None present for Respondent in IA 315/2017.
(2.) Proof of dispatch of copy of application on Respondents filed. Learned Advocate Mr. IR Patel filed Vakalatnama for Respondent no. 6. Affidavit in reply filed by Respondent no.
(3.) Heard Learned Counsel for Applicant and Learned Counsel for Respondent present on maintainability of application. For order list the matter on 10.10.2017.;