SHAMLI SCIENTIFIC INSTRUMENTS PVT LTD Vs. ROC, PUNE
LAWS(NCLT)-2017-11-703
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 23,2017

SHAMLI SCIENTIFIC INSTRUMENTS PVT LTD Appellant
VERSUS
ROC, PUNE Respondents

JUDGEMENT

- (1.) Cf No. 635/248(l) /NCLT/MB/MAH/2017 This Application not being filed under appropriate section, at request, it is dismissed as withdrawn with liberty to file application afresh under appropriate section of law.;


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