NIKHIL MEHTA & SONS (HUF) & ORS Vs. AMR INFRASTRUCTURES LIMITED

LAWS(NCLT)-2017-12-191

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 15,2017

NIKHIL MEHTA And SONS (HUF) And ORS Appellant

VERSUS

AMR INFRASTRUCTURES LIMITED Respondents

M M Kumar, Member - (1.) List the matter on 20th December, 2017 at 3.00 p.m.;