Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Natasha Sutaria present for Applicant/ Operational Creditor. Learned PCS Mr. D. Raman present for Respondent but not filed proper Memorandum of Appearance.
(2.) Proof of service of notice on Respondent filed.
(3.) Applicant Counsel requested time to file Section 9 (c) of the Code certificate.;