J J PLASTALLOYS PVT LTD Vs. R R POLYNET PVT LTD
LAWS(NCLT)-2017-12-627
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

J J Plastalloys Pvt Ltd Appellant
VERSUS
R R Polynet Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Arjun Sheth wjth Learned Advocate Ms. Krina Parekh present for Operational Creditor/Petitioner.
(2.) None present for Respondent. Proof of service of notice on Respondent not filed, Petitioner Counsel represented that notice sent to respondent returned unserved. Returned cover not filed. :X Petitioner shall file unserved cover. List the matter on 17.01.2018.;


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