JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Mr. Jignesh Kapadia present for operational Creditor/Petitioner. None present for Respondent. Proof of dispatch is filed.
(2.) The service returned back with postal remark "left" for the third time. Petitioner has also sent e-mail to the Respondent informing the date of hearing on 25.11.2017 as well as on 07.12.2017. Petitioner submitted that he need to file some documents in support of his contention and prayed for adjournment. List the matter on 22.12.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.