CHAVA BHARAT KUMAR Vs. SPANISH MILLSTREAM LEATHER PRIVATE LIMITED AND ORS

LAWS(NCLT)-2017-8-616

NATIONAL COMPANY LAW TRIBUNAL

Decided on August 29,2017

Chava Bharat Kumar Appellant

VERSUS

Spanish Millstream Leather Private Limited And Ors Respondents

- (1.) Matter is called. No representation on behalf of the Petitioner. Petition is dismissed in default.;