SPECTRUM TRIMPEX PVT LTD Vs. ANIL LTD
LAWS(NCLT)-2017-7-128
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 10,2017

Spectrum Trimpex Pvt Ltd Appellant
VERSUS
ANIL LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rahil Jain present for Financial Creditor/ Petitioner. Learned Advocate Mr. Raheel Patel present for Respondent. At request of Learned Counsel for both sides.
(2.) List the matter on 12.07.2017 for hearing the Respondent.;


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