JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Arjun Sheth present for Applicant. Learned Advocate Mr. Minesh Soni with Learned Advocate Ms. Ankita Chauhan present for Respondent no. 1. None present for other Respondents in IA 313 /2017. Proof of service of copy of application on Respondents filed. Learned Advocate Mr. Minesh Soni filed Vakalatnama for Respondent no. 1. Applicant is directed to serve notice of date of hearing on Respondent no. (IRP) and shall file proof of service. For objections of Respondents no. 1 and 2, if any list the matter on 11.10.2017.;
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