- (1.) Learned Advocate Mr. Ketan Parikh present for Applicant. None present for Respondent in IA 396/2017. Letter dated 08.12.2017 received from IBBI confirming the name of Mr. Chandra Prakash Jain as resolution professional in CP(IB) 3 3/NCLT/AHM/2017.
(2.) Hence, Mr. Chandra Prakash Jain is appointed as Resolution Professional by Adjudicating Authority.;