PENNAR ENGINEERED BUILDING SYSTEM LTD Vs. INDIA JAPAN LIGHTING PVT LTD

LAWS(NCLT)-2017-11-793

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 28,2017

Pennar Engineered Building System Ltd Appellant

VERSUS

India Japan Lighting Pvt Ltd Respondents

- (1.) Counsels representing both the parties are present. Heard both the counsels. Order is reserved.;