JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Senior Advocate Mr. M R Bhatt with Learned Advocate Ms. Gargi Vyas i/b Samvitti Legal present for Applicant(IRP) . Learned Advocate Mr. Devyang Vyas with Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah i/b Wadia Gandhy & Co. present for Respondent.
(2.) Proof of service of copy of application on Respondents filed.
(3.) Learned Advocate Mr. Jay Kansara i/b Wadia Gandhy & Co. filed Vakalatnama for Respondent (HDFC Bank) .;
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