A J AGRO CHEM Vs. ALIPURDUAR TEA CO LTD

LAWS(NCLT)-2017-11-693

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 23,2017

A J Agro Chem Appellant

VERSUS

Alipurduar Tea Co Ltd Respondents

- (1.) In view of the submissions made by the operational creditor the petition is dismissed as withdrawn.;