LEVCON VALVES PVT LTD Vs. ENERGO ENGINEERING PROJECTS LTD
LAWS(NCLT)-2017-8-319
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 17,2017

Levcon Valves Pvt Ltd Appellant
VERSUS
Energo Engineering Projects Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) Learned Counsel for the parties are present. Ld. Counsel for the petitioner was heard at length in relation to Insolvency Resolution Process of the Corporate Debtor. Due to paucity of time and at the request of the parties, the matter is adjourned to 18.8.2017.;


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