UNION BANK OF INDIA Vs. ERA INFRA ENGINEERING LTD
LAWS(NCLT)-2017-10-109
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 26,2017
UNION BANK OF INDIA
Appellant
VERSUS
ERA INFRA ENGINEERING LTD
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) Arguments heard. Order reserved.;
Copyright © Regent Computronics Pvt.Ltd.