MY MIND VACATIONS PVT LTD Vs. IYOGI TECHNICAL SERVICES PVT LTD & ORS
LAWS(NCLT)-2017-10-98
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 23,2017

MY MIND VACATIONS PVT LTD Appellant
VERSUS
IYOGI TECHNICAL SERVICES PVT LTD And ORS Respondents

JUDGEMENT

- (1.) List this matter on 7th November, 2017.;


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