D & H INDIA LTD Vs. ZILLION INFRAPROJECTS PVT LTD
LAWS(NCLT)-2017-7-78
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 11,2017

D And H India Ltd Appellant
VERSUS
ZILLION INFRAPROJECTS PVT LTD Respondents

JUDGEMENT

- (1.) Order reserved.;


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