JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Arjun Sheth present for Corporate Debtor/ Applicant. None present for Respondents.
(2.) Proof of service of notice on creditors filed.
(3.) None present for creditors.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.