INDER PREET SINGH Vs. MARINERS BUILDCON INDIA LTD
LAWS(NCLT)-2017-10-81
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 05,2017
INDER PREET SINGH
Appellant
VERSUS
MARINERS BUILDCON INDIA LTD
Respondents
JUDGEMENT
- (1.) Report dated 19.09.2017 of the Insolvency Professional is taken on record. The Office is directed to maintain the record at the time of final hearing.;
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