RAJESH KUMAR SONI Vs. MAHAJAN ENGINEERING WORKS PVT LTD

LAWS(NCLT)-2017-11-47

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 06,2017

Rajesh Kumar Soni Appellant

VERSUS

MAHAJAN ENGINEERING WORKS PVT LTD Respondents

JUDGEMENT

R.P. Nagrath, Member - (1.) At the outset, learned counsel for the petitioner seeks and is permitted to withdraw the instant petition. Ordered accordingly.;

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