AESTHETIQUE SOLUTIONS (HEENA PRAKASH DESAI) Vs. BEST DEAL TV PVT LTD
LAWS(NCLT)-2017-7-117
NATIONAL COMPANY LAW TRIBUNAL
Decided on
July 10,2017
AESTHETIQUE SOLUTIONS (HEENA PRAKASH DESAI)
Appellant
VERSUS
BEST DEAL TV PVT LTD
Respondents
JUDGEMENT
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(1.) Cp No.852/ I&BP/NCLT/MB/MAH/2017
On the application moved by the IRP stating that the promoters of the Company not giving requisite information in relation to the entries showing in the Bank Accounts, since Mr. Mohamed Asmin Shaikh, appeared before this Bench stating that he is one of the Directors of the Company, the promoters of the Company as well as this Director are hereby directed to provide information as sought by the Insolvency Resolution Professional.
(2.) List this matter for reporting on 17.7.2017.;
(2.) List this matter for reporting on 17.7.2017.;
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