IDBI BANK LTD Vs. BCC ESTATE PVT LTD
LAWS(NCLT)-2017-8-384
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

IDBI BANK LTD Appellant
VERSUS
BCC ESTATE PVT LTD Respondents

JUDGEMENT

Bikkiraveendra Babu, Member - (1.) Learned Advocate Mr. Baiju Bhagat present for Financial Creditor.
(2.) Learned Advocate Mr. Arjun Sheth present for Respondent. Objections filed. At request of learned Counsel for Applicant. List the matter on 30.08.2017 for hearing.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.