J K LAKSHMI CEMENT LTD Vs. AMRAPALI LEISURE VALLEY PVT LTD

LAWS(NCLT)-2017-10-88

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 10,2017

J K LAKSHMI CEMENT LTD Appellant

VERSUS

Amrapali Leisure Valley Pvt Ltd Respondents

- (1.) Learned Counsel for the parties state that the matter is likely to be resolved. List for further consideration on 7th November, 2017.;