RAVI KAPOOR Vs. APPLIED ELECTRO MAGNETICS PVT LTD

LAWS(NCLT)-2017-6-52

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 29,2017

RAVI KAPOOR Appellant

VERSUS

APPLIED ELECTRO MAGNETICS PVT LTD Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Learned Counsel for the petitioner states that he has instructions from the petitioner to withdraw the petition.
(2.) Dismissed as withdrawn.;

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