NARAYAN HOMES PVT LTD Vs. REGISTRAR OF COMPANIES, BIHAR
LAWS(NCLT)-2017-11-472
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 14,2017
Narayan Homes Pvt Ltd
Appellant
VERSUS
REGISTRAR OF COMPANIES, BIHAR
Respondents
JUDGEMENT
-
(1.) Prayer is allowed. Petition is dismissed as withdrawn.;
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