MAGAMA FINCROP LIMITED Vs. AMRAPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-9-106
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017

MAGAMA FINCROP LIMITED Appellant
VERSUS
AMRAPALI INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) For Order See CP/CA. No. (IB) -161(ND) /2017;


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