JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Wasif Ahmed S. Kadri present for Operational Creditc Applicant. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) Learned Advocate Mr. Harmish Shah filed Vakalatnama for Respondent. Learned Counsel for Respondent requested time to file objections. Respondent shall file objections, if any, serving copy in advance.
(3.) List the matter on 20.07.2017 for objections, if any, and for hearing.;
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