JUDGEMENT
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(1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s Northwest Constructions Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 2lld November, 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on 7th December. 2017.
(3.) The Petitioner Company was incorporated as Northwest Constructions Pvt. Ltd. with the RoC. Pune on 13th January, 2006 as a Private Company in the city Pune. Maharashtra having CIN: U45209PN2006PTC021838.;
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