- (1.) Counsel for the Petitioner present. Counsels representing J&K Bank, Corporation Bank, Axis Bank, Bank of Baroda, and Union Bank of India present.
(2.) All of the non-applicants filed counters, the copies of which are given to the Counsel representing the corporate debtor.
(3.) Matter is posted for arguments. Put up on 13.06.2017 at 02.30 P.M.;