JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Apurva S Vakil present for Operational Creditor/Petitioner. Learned Advocate Mr. Bandish Soparkar present for Respondent.
(2.) Operational creditor filed purchis seeking permission to withdraw along with r consent terms.
(3.) Notice of the same is given to the Corporate Debtor.;
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