Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. Learned Advocate Mr. Aditya Pandya present for Respondent. Learned Advocate Mr. Aditya Pandya filed Vakalatnama for Respondent.
(2.) Proof of dispatch of copy of application filed.
(3.) Learned Counsel for Respondent requested time to file objections. Respondents shall file objection on or before 24.08.2017 after serving copy to other side.;