TATA CAPITAL FINANCIAL LTD Vs. SVOGI OIL GAS AND ENERGY LTD
LAWS(NCLT)-2017-9-120
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 22,2017
TATA CAPITAL FINANCIAL LTD
Appellant
VERSUS
SVOGI OIL GAS AND ENERGY LTD
Respondents
JUDGEMENT
M.M. Kumar, Member
- (1.) For Order, see (IB) -190(PB) /2017.;
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