DEEP CONSTRUCTIONS CO Vs. BALAJI HEAVY LIFTERS PVT LTD
LAWS(NCLT)-2017-12-596
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 21,2017

Deep Constructions Co Appellant
VERSUS
BALAJI HEAVY LIFTERS PVT LTD Respondents

JUDGEMENT

Bikkiraveendra Babu, Member - (1.) Learned Advocate Mr. Shashvata Shiikla i/b Learned Advocate Mr. Sharvil Majmudar present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishwas Shah present for Respondent.
(2.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. '"X Order reserved. Dated this the lst day of December, 2017.;


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