SIMPLEX INFRASTRUCTURES LTD Vs. AGRANTE INFRA LTD
LAWS(NCLT)-2017-8-118
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 01,2017
SIMPLEX INFRASTRUCTURES LTD
Appellant
VERSUS
AGRANTE INFRA LTD
Respondents
JUDGEMENT
- (1.) Reserved for orders.;
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