FENIL BHARATBHAI SHAH Vs. RAMUBHAI S PATEL & ORS
LAWS(NCLT)-2017-10-228
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 10,2017

Fenil Bharatbhai Shah Appellant
VERSUS
RAMUBHAI S PATEL AND ORS Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Applicant. None present for Respondent in IA 3 21 /2017. Applicant shall issue notice of date of hearing on respondents and shall file proof of service. Respondents shall file their reply within two days after serving copy in advance to other side. List the matter on 13.10.2017 for hearing.;


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