AGARWAL COAL CORPORATION PVT LTD Vs. PRASHANT FABRICS (INDIA) PVT LTD
LAWS(NCLT)-2017-12-342
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 12,2017

Agarwal Coal Corporation Pvt Ltd Appellant
VERSUS
Prashant Fabrics (India) Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Kirankumar Bhatiya present for Operational Creditor/Petitioner. Learned Advocate Mr. Janak Shah present for Respondent. Purshis filed by operational creditor seeking permission to withdraw.
(2.) Permission granted. Petition is disposed of as withdrawn. No order as to costs.;


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